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State of Rajasthan - Section

Section 38 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

38.

Any kind of leave may be granted in combination or in continuation of any other kind of leave.[39. Privilege leave. - The Market Committee Employees shall be allowed privilege leave benefits as per rules on provision applicable to the State Government employees from time to time] [Substituted by Notification No. F. 15(24)/Agriculture/Group 2/B/85, dated 16.7.1987-Rajasthan Gazette, Part IV-C, dated 8.10.1987, p. 282, dated 16.7.1987 [8.10.1987]]