Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Meghalaya - Subsection Section 13(1) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (1)No person being the holder of licence issued under this Act shall contravene any of the provisions of this Act or any of the condition mentioned in the licence.
