Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(a) in Bihar Elementary School Education Committee Act, 2007

(a)The Samiti shall hold its meeting every month, and the quoram for each meeting shall be one third.