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State of Jharkhand - Section

Section 869 in Bihar Education Code, 1961

869. The budgets of officers immediately subordinate to the Secretary to Government, Education Department or the Director.

- Every officer immediately subordinate to the Secretary or the Director is required to submit his budget to the Secretary or the Director not later than July the 31st of the year preceding that for which the budget is framed. These budgets should include provision for all charges which it will be necessary for Government to meet during the year for which the budget is framed. The District Education Officers' budgets should include provision for the requirements of the district inspecting staff, and should be accompanied by the detailed estimates prepared by the Headmaster/Principals of Government High/Higher Secondary and Multipurpose Schools (including Sarvodaya High Schools), the Teachers' Training Schools and Government Senior and Junior Basic Schools. These should be submitted to the Regional Deputy Director of Education who, after due checking, will transmit the same to the Director.