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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(d) in Haryana Municipal (Sanitation and Public Health) Bye-laws, 1976

(d)the prohibition either generally or by special order in any individual case, or assemblages consisting of any number of persons exceeding fifty, in any place, whether public or private, or in any circumstances, or for any purpose;