Bombay High Court
Bhange Organic Chemicals Private ... vs The State Of Maharashtra And Others on 19 December, 2023
Author: R. G. Avachat
Bench: R. G. Avachat
1 1080.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
1080 CRIMINAL WRIT PETITION NO. 925 OF 2023
BHANGE ORGANIC CHEMICALS PRIVATE LIMITED,
THROUGH DIRECTOR SANJAY BHAUSAHEB BHANGE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. N. L. Jadhav & Mr. Rakesh C. Bramhankar.
APP for Respondent/State : Ms. R. R. Tandale.
...
CORAM : R. G. AVACHAT and
SANJAY A. DESHMUKH, JJ.
DATE : 19th December, 2023. Per Court:
. Leave to file rejoinder affidavit.
2 Stand over to 23rd January, 2024. [ SANJAY A. DESHMUKH, J. ] [ R. G. AVACHAT, J. ] nga