Section 5(1)(ii) in Maharashtra Electricity Regulatory Commission (Standards of Performance of Distribution Licensees, Period for Giving Supply and Determination of Compensation) Regulations, 2014

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State of Maharashtra - Subsection

Section 5(1)(ii) in Maharashtra Electricity Regulatory Commission (Standards of Performance of Distribution Licensees, Period for Giving Supply and Determination of Compensation) Regulations, 2014

(ii)Motive power installations upto 1 BHP in aggregate