State Consumer Disputes Redressal Commission
Megh Ratan Co-Op. Hsg. Soc. Ltd. & Anr. vs M/S.Rushabh Rikhav Enterprises & Ors. on 5 February, 2009
CONSUMER DISPUTES REDRESSAL COMMISSION CONSUMER DISPUTES REDRESSAL COMMISSION MAHARASHTRA STATE, MUMBAI Date of filing : 04/04/2008 CONSUMER COMPLAINT NO. 51 OF 2008 Date of order : 05/02/2009 @ MISC. APPL. NO. 902 OF 2008 1.
Megh Ratan Co-op. Hsg. Soc. Ltd. At Meghratan Building Junction of Tilak Road and Derasar Lane, Ghatkopar (E), Mumbai 400 077.
2. Mr.Kaushik Sobhagchand Shah R/at flat No.302, Meghratan building, Junction of Tilak Road & Derasar Lane, Ghatkopar (E), Mumbai-400
077. Complainants V/s.
1. M/s.Rushabh Rikhav Enterprises At 505, churchgate Chambers, 5, New Marine Line, Mumbai-400 023.
2. M/s.Neelkanth Mansions Pvt. Ltd. At Fine House, Anandji Lane, Ghatkopar (E), Mumbai-400 077.
3. M/s.Manratna Developers At 12th floor, Krushal Commercial Complex, G.M. Road, Chembur (W), Mumbai-400 089.
4. Municipal Corpn. of Greater Mumbai At Mahapalika Bhavan, 2nd floor, Mahapalika Marg, Fort, Mumbai-400 001.
5. The Municipal Commissioner Municipal Corpn. of Greater Mumbai At Mahapalika Bhavan, 1st floor, Mahapalika Marg, Fort, Mumbai-400 001.
6. The Executive Engineer (Bldg. & Proposal) Eastern Suburbs, Municipal Corpn. of Greater Mumbai At Near Raj Legacy, L.B.S. Marg, Paper Mill Compound, Vikhroli (W), Mumbai 400 083. Opposite Parties Corum : Shri S.R. Khanzode, Honble Presiding Judicial Member Smt. S.P. Lale, Honble Member Present: Mr.Baliram Kamble, Adv. h/f. Mr.Harshad Trivedi, Adv. for complainants.
- : ORAL ORDER :-
Per Shri S.R. Khanzode, Honble Presiding Judicial Member We heard Mr.Baliram Kamble, Advocate h/f Mr.Harshad Trivedi, Advocate for the complainants.
O.Ps. are yet to be served with notices. The complainants Counsel files a pursis for withdrawal of the complaint along with authorization of the complainants for withdrawal of the complaint.
-: ORDER :-
1. Complaint @ Misc. Appl. NO. 902/2008 are allowed to be withdrawn and stands dismissed accordingly.
2. Copies of the order be furnished to the parties.
(S. P. Lale) (S.R. Khanzode) Member Presiding Judicial Member dd.