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State Consumer Disputes Redressal Commission

Megh Ratan Co-Op. Hsg. Soc. Ltd. & Anr. vs M/S.Rushabh Rikhav Enterprises & Ors. on 5 February, 2009

  
 
 
 
 CONSUMER DISPUTES REDRESSAL COMMISSION



 

 CONSUMER DISPUTES REDRESSAL COMMISSION
 

MAHARASHTRA STATE, MUMBAI
 


                                                                                                
Date of filing : 04/04/2008
 

CONSUMER COMPLAINT NO. 51 OF 2008                   Date of 
order : 05/02/2009
 

@ MISC. APPL. NO. 902 OF 2008
 

 
 

1.

Megh Ratan Co-op. Hsg. Soc. Ltd.     At Meghratan Building Junction of Tilak     Road and Derasar Lane, Ghatkopar (E),     Mumbai 400 077.

2. Mr.Kaushik Sobhagchand Shah     R/at flat No.302, Meghratan building,     Junction of Tilak Road & Derasar Lane,     Ghatkopar (E), Mumbai-400

077.                                   Complainants             V/s.

1. M/s.Rushabh Rikhav Enterprises     At 505, churchgate Chambers,     5, New Marine Line, Mumbai-400 023.

2. M/s.Neelkanth Mansions Pvt. Ltd.     At Fine House, Anandji Lane,     Ghatkopar (E), Mumbai-400 077.

3. M/s.Manratna Developers     At 12th floor, Krushal Commercial Complex,     G.M. Road, Chembur (W), Mumbai-400 089.

4. Municipal Corpn. of Greater Mumbai     At Mahapalika Bhavan, 2nd floor,     Mahapalika Marg, Fort, Mumbai-400 001.

5. The Municipal Commissioner     Municipal Corpn. of Greater Mumbai     At Mahapalika Bhavan, 1st floor,     Mahapalika Marg, Fort, Mumbai-400 001.

6. The Executive Engineer (Bldg. & Proposal)     Eastern Suburbs, Municipal Corpn. of Greater Mumbai     At Near Raj Legacy, L.B.S. Marg, Paper Mill     Compound, Vikhroli (W), Mumbai 400 083.  Opposite Parties               Corum : Shri S.R. Khanzode, Honble Presiding Judicial Member    Smt. S.P. Lale, Honble Member Present: Mr.Baliram Kamble, Adv. h/f. Mr.Harshad Trivedi, Adv. for complainants.

                                                - : ORAL ORDER :-

Per Shri S.R. Khanzode, Honble Presiding Judicial Member We heard Mr.Baliram Kamble, Advocate h/f Mr.Harshad Trivedi, Advocate for the complainants.
O.Ps. are yet to be served with notices.  The complainants Counsel files a pursis for withdrawal of the complaint along with authorization of the complainants for withdrawal of the complaint.
                        -: ORDER :-
1.         Complaint @ Misc. Appl. NO. 902/2008 are allowed to be withdrawn and stands dismissed accordingly.
2.         Copies of the order be furnished to the parties.
                                   

             (S. P. Lale)                                                                (S.R. Khanzode)                                   Member                                                         Presiding Judicial Member                            dd.