Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44A] [Entire Act] State of Tamilnadu - Subsection Section 44A(5) in The Bharathiar University Act, 1981 (5)The procedure to be followed by a Selection Committee in making recommendations shall be laid down in the ordinances.
