Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

17.

-21.[x x x] ['Rule 17 to 21' along with the heading 'Panchayat Education Committees' omitted by G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.]Mandal Education Committee