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[Cites 1, Cited by 1]

Allahabad High Court

Dev Saran vs State Of U.P. And Others on 19 December, 2013

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 43426 of 2007
 

 
Petitioner :- Dev Saran
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shiv Dayal Singh,B S Yadav,C B Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

By the order dated 11.09.2007 this writ petition had been directed to be listed along with record of the writ petition No. 37645 of 2004 (Dev Saran v. State of U.P. & others) decided on 10.4.2004.

Office has not complied with the order dated 11.9.2007.   Office is directed to comply with the order dated 11.9.2007.

List in the next cause list along with the record of the connected petition.

Order Date :- 19.12.2013 Priyanka