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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(10) in Bihar Commercial Taxes Tribunal Regulation, 1979

(10)Certificate of costs. - All the costs paid by the applicant applying for copies, including cost for authentication and extra fee for folios used in each copy, shall be shown on the back of the copy by means of rubber stamps.in the form given below:-
Cost for-     Rs.
(a) Application for copies ... ...  
(b) Searching fee ... ...  
(c) Copying fee (no. of words) ... ...  
(d) Authentication fee ... ...  
    Total...  
    (in words)  
Secretary, Commercial Taxes Tribunal, Bihar.