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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Gujarat - Subsection

Section 126(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)in the case of every loan for which a sinking fund is maintained the amount of accumulation in the sinking fund at the close of the year showing separately the amount paid to the credit of the fund in the year;