Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 24 in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

24. Scales of Pay.

(1)The scales of pay admissible to persons appointed to various categories-of post in the service, whether in a substantive or officiating capacity or as a temporary measure shall be such as may be determined by the Government from time to time.
(2)The scales of pay in force at the commencement of these rules are given in Appendix "A".