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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(14) in The Wild Life (Protection) (Rajasthan) Rules, 1977

(14)No person shall kill or capture any Wild Animal with the help of a dog or any other animal or bird. The prohibition will not apply to the use of gun dogs for retrieving shot birds.