Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019

(1)An estimate of the funds and other logistics required for each Old Age Home having a capacity of one hundred and fifty persons, being built and managed by the Department has been worked out after consideration of various relevant factors. The head-wise figures are described in Annexure 1 to 8.Option 1
Estimated cost for Government managed SeniorCitizen Home (150 Residents) including construction of building
S.No. Head Reference Expenditure(in Rupees)
1 Land Annexure -1 2,00,00,000
2 Physical Infrastructure Annexure -2 3,40,00,000
3 Manpower Annexure -3 28,23,600
4 Non- Recurring Expenses Annexure -4 67,40,000
5 Furnishings, linen, etc Annexure -5 14,68,500
6 Clothing Annexure -6 61,95,000
7 Toiletries Annexure -7 10,67,400
8 Diet Annexure -8 45,18,000
    Total 7,68,12,500(7.07 crores)