Section 38(1)(e) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

(e)All fees payable and levied under this Act and the Statutes, Ordinances and Regulations made thereunder ; and

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