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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Madras Presidency - Subsection

Section 71(xv) in The Madras City Police Act, 1888

(xv)Playing music, beating tom-tom, etc-- Whoever beats a drum or tom-tom, or blows a horn or trumpet, or beats or sounds any brass or other instrument or utensil except at such times and places and subject to such conditions as shall, from time to time, be allowed by the Commissioner.