Calcutta High Court (Appellete Side)
Muscular Dystrophy Patient Welfare ... vs Union Of India And Others on 11 April, 2022
April 11, 2022
Sl. No.19
Court No.1
s.biswas
WPA (P) 20 of 2020
Muscular Dystrophy Patient Welfare Society and another
vs.
Union of India and others
Ms. Nandini Mitra,
Mr. Samim Ahammed,
Mr. Arka Maiti,
Ms. Gulsanwara Pervin, Advocates
... for the petitioners
Mr. Arijit Majumdar, Advocate
..for the Union of India
Mr. S. N. Mookherjee, ld. AG
Mr. Airban Ray, ld. GP
Mr. T. M. Siddiqui,
Mr. Nilotpal Chatterjee, Advocates
..for the State
Affidavit-in-reply filed on behalf of the petitioners in
response to the affidavit-in-opposition filed by the
respondent No.1 to the supplementary affidavit on behalf
of the petitioners is taken on record.
Learned counsel for the Union of India seeks time to obtain instructions in respect of the plea taken in the affidavit-in-reply.
He is directed to inform the details of the authority, which can be contacted by the petitioners for obtaining UDID Card.
List on 02.05.2022.
[Prakash Shrivastava, C.J.] [Rajarshi Bharadwaj, J.]