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Himachal Pradesh High Court

Mast Ram vs . Hptdc on 2 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Mast Ram vs. HPTDC CWPOA No. 6516 of 2019 .

02.04.2022 Present: Mr. Naveen Awasthi, Advocate, vice counsel, for the petitioner.

None for the respondent.

CMP(T) No. 211 of 2022 Learned vice counsel for the petitioner prays for an adjournment.

As prayed for, list on 22.04.2022.

                                                                  (Tarlok        Singh
             Chauhan)
                                                                Judge
                April 2, 2022
                    (sanjeev)








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