Himachal Pradesh High Court
Mast Ram vs . Hptdc on 2 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Mast Ram vs. HPTDC CWPOA No. 6516 of 2019 .
02.04.2022 Present: Mr. Naveen Awasthi, Advocate, vice counsel, for the petitioner.
None for the respondent.
CMP(T) No. 211 of 2022 Learned vice counsel for the petitioner prays for an adjournment.
As prayed for, list on 22.04.2022.
(Tarlok Singh
Chauhan)
Judge
April 2, 2022
(sanjeev)
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