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State of Odisha - Section

Section 17 in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

17. Water taps etc. in latrines.

- Where piped water-supply is available, a sufficient number of water taps conveniently accessible shall be provided inside or near latrines on an industrial premises and where there is no continuous supply of water, water cisterns with cans shall be provided for washing purposes in or near such latrines.