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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(d)"District Programme Coordinator" means the District Collector who is responsible for facilitating the conduct of social audit in the district, for smooth conduct of Social Audit Gram Sabhas and to take follow up action on the social audit report in the Mandal Public hearings.