Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(1) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018 (1)The meetings of the State Advisory Board on disability shall ordinarily be held at the State head quarters on such dates as may be fixed by the Chairperson.
