Supreme Court - Daily Orders
Union Of India vs M/S. Modi Springs Pvt. Ltd. on 7 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.24 COURT NO.7 SECTION III B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20005/2016
(Arising out of impugned final judgment and order dated 22/03/2016
in CWP No. 26321/2015 passed by the High Court of Punjab & Haryana
at Chandigarh)
UNION OF INDIA AND ORS. Petitioner(s)
VERSUS
M/S. MODI SPRINGS PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 07/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Ranjit Kumar, SG
Mr. P.S. Patwalia, ASG
Mr. Ritesh Kumar, Adv.
Ms. Akansha Kaul, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2016.11.07 16:11:04 IST Reason: