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[Cites 0, Cited by 0] [Section 44E(3)] [Section 44E] [Entire Act]

State of Bihar - Subsection

Section 44E(3)(b) in The Bihar Co-operative Societies Act, 1935

(b)the value of the properties and other assets transferred or deemed to have been transferred under section 44-J to the State Co-operative Land Development Bank and subsisting at such time;