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State of Chattisgarh - Section

Section 14 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

14. Officers of the University.

- The following shall be officers of the University, namely :-
(a)The Vice-Chancellor;
(b)The Registrar;
(c)The Finance Officer;
(d)The Controller of Examinations, and
(e)Such other officers as may be prescribed by regulations.