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State of Arunachal Pradesh - Section

Section 79 in The Arunachal Pradesh Co-operative Societies Rules, 1984

79. Procedure for attachment and sale of property for realisation of any security given by persons in course of execution proceedings.

- The procedure laid down in Rules 78 and 81 shall mutatis mutandis apply for attachment and sale of properly for the realisation of any security given by a person in the course of execution proceedings.