Patna High Court - Orders
Paras Yadav & Anr vs Asharfi Yadav & Ors on 22 July, 2014
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5680 of 2012
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Paras Yadav & Anr
.... .... Petitioner/s
Versus
Asharfi Yadav & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ranjan Kumar Dubey, Advocate.
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
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3 22-07-2014As prayed for on behalf of the petitioners and the Respondent Nos.2 to 6, post this matter under the same heading after three weeks.
(Rajendra Kumar Mishra, J) P.S./-
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