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State of Punjab - Section

Section 953 in Punjab Jail Manual, 1996

953. Precaution when epidemic disease is prevalent.

- In the event of the outbreak of epidemic disease in the vicinity of the Jail, care shall, as far as possible, be taken to prevent communication of the disease to any inmate of the Jail, either by new admission or by any of the Jail staff, newly admitted prisoners (whether undertrial or convicted) shall be kept in quarantine. If the disease is preventable by inoculation (e.g., cholera, plague, etc.), they shall also be inoculated.