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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(t) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(t)Terms not defined in this Act, will have the same meaning as defined in Section 4 of the Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 (No. 22 of 1973).