Madhya Pradesh High Court
Smt. Mamta Uikey vs Raj Kumar Mehra @ Raju on 19 August, 2014
Misc. Appeal No.2600[2011 1910812014 None for the appellants. Shri A. Usmani, learned counsel for the respondent
No.2.
The appeal is already admitted. Let it be listed alongwith MA No.2513/2011 for final hearing in due course.
(K.K. Trivedi) Judge shukla--