Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(v) in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970 (v)'Initial pay' means the pay as defined in sub-rule (34) of Rule 7 of the Rajasthan Service Rules 1951;
