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State of Uttar Pradesh - Section

Section 15 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

15. Absence of candidature.

- If no person is duly nominated or all the persons duly nominated withdraw their candidature under Rule 11 proceedings shall be commenced anew as if for a new election.The Poll