573. Right of certain persons belonging to the former States of Samthar and Charkhari to be enrolled as pleader.
- The following legal practitioners of the former State of Samthar and Charkhari shall be entitled to be admitted as a pleader of the third grade and enrolled as such in the districts in which the said States or certain areas therefrom have been absorbed under Notification No. 1637/III - 604-50, dated January 25, 1950 of the Ministry of Law, namely:-Samthar State-(1)Sri Gopal Singh(2)Sri Baboo Prasad(3)Sri Raghuraj Singh(4)Sri Madan Mohan Lai, and(5)Sri Kunj Behari LaiCharkhari State-(1)Sri Viswanath Prasad(2)Sri Lakshmi Prasad Verma, and(3)Sri Kamta Prasad Verma
