Bombay High Court
Axis Bank Limited vs Ajit A Kesarkar on 21 February, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
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Tauseef
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO.1046 OF 2016
Fincruise Credit Services Pvt. Ltd. ...Applicant
V/S.
Amit Manohar Panjwani ...Respondent
EXECUTION APPLICATION NO.1051 OF 2016
Au financiers (India) Ltd. ...Applicant
V/S.
Shree Travels & Anr. ...Respondents
EXECUTION APPLICATION NO.1060 OF 2016
M/s. SRV Telecom Pvt. Ltd. ...Applicant
V/S.
Mahanagar Telephone Nigam Ltd. ...Respondent
EXECUTION APPLICATION NO.1062 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
Roshni Enterprises & Anr. ...Respondents
EXECUTION APPLICATION NO.1063 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. V. Kool Films (I) Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.1064 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Aabhar International & Ors. ...Respondents
EXECUTION APPLICATION NO.1065 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Unibios Laboraties Ltd. & Anr. ...Respondents
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EXECUTION APPLICATION NO.1066 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Arya Diamond Jewellery (India) Pvt. Ltd. & Ors....Respondents
EXECUTION APPLICATION NO.1067 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Laxmi Enterprises & Anr. ...Respondents
EXECUTION APPLICATION NO.1068 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
Siddhivinayak International & Anr. ...Respondents
EXECUTION APPLICATION NO.1069 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Ahan Apparel Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.1070 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Logic Transware (I) Pvt. Ltd. & Anr. ...Respondents
EXECUTION APPLICATION NO.1071 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
Shri Siddhi Industries & Ors. ...Respondents
EXECUTION APPLICATION NO.1072 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
Dharendra Industries & Ors. ...Respondents
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EXECUTION APPLICATION NO.1073 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Thandiram Textiles Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.1074 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Brindavan Energy & Infra Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.1075 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Meenaxi Industries & Ors. ...Respondents
EXECUTION APPLICATION NO.1076 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Someshwara Spun Pvt. Ltd. & Anr. ...Respondents
EXECUTION APPLICATION NO.1078 OF 2016
ECL Finance Ltd. ...Applicant
V/S.
M/s. Ahan Apparel Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.1083 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Harish Shekhar Shetty ...Respondent
EXECUTION APPLICATION NO.1085 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Somdutta Dineshbabu Gupta ...Respondents
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EXECUTION APPLICATION NO.1086 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Satish Hariram Maurya ...Respondent
EXECUTION APPLICATION NO.1100 OF 2016
M/s. Religare Finvest Ltd. ...Applicant
V/S.
Sunshine Caterers Pvt. Ltd. & Ors. ...Respondents
EXECUTION APPLICATION NO.1101 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Mayur Dilip Ganatra ...Respondent
EXECUTION APPLICATION NO.1105 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Umesh P. Pingulkar ...Respondent
EXECUTION APPLICATION NO.1106 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Vinayak Narayan Gawas ...Respondents
EXECUTION APPLICATION NO.1111 OF 2016
Axis Bank Ltd. Banking Company ...Applicant
V/S.
Rajkeshar Girja Yadav & Anr. ...Respondents
EXECUTION APPLICATION NO.1112 OF 2016
Axis Bank Ltd. ...Applicant
V/S.
Ajit A. Kesarkar ...Respondent
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EXECUTION APPLICATION NO.1114 OF 2016
HDFC Bank Ltd. ...Applicant
V/S.
Rajesh Vitthal Wadekar ...Respondent
EXECUTION APPLICATION NO.1128 OF 2016
M/s. Nanji Ravji & Co. ...Applicant
V/S.
M/s. Vividh Apparels Pvt. Ltd. ...Respondent
EXECUTION APPLICATION NO.1138 OF 2016
Kotak Mahindra Prime Ltd. ...Applicant
V/S.
Sunil Victor Tadilkar ...Respondent
EXECUTION APPLICATION NO.1141 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Vaibhav Chandrakant Sane ...Respondents
EXECUTION APPLICATION NO.1142 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Kailashnath D. Dubey ...Respondent
EXECUTION APPLICATION NO.1143 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Bhaneshwar Sanjeev Prabhu ...Respondent
EXECUTION APPLICATION NO.1144 OF 2016
Phoenix Arc Pvt. Ltd. ...Applicant
V/S.
Neelam Sudarshan Grover ...Respondent
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EXECUTION APPLICATION NO.1145 OF 2016
Fincruise Credit Services Pvt. Ltd. ...Applicant
V/S.
Altaf Clipwala ...Respondent
EXECUTION APPLICATION NO.1146 OF 2016
Fincruise Credit Services Pvt. Ltd. ...Applicant
V/S.
Mr. Ganesh Choughule ...Respondent
EXECUTION APPLICATION NO.1152 OF 2016
Trimex International F.Z.E. ...Applicant
V/S.
Vedanta Aluminium Ltd. ...Respondent
None for the Applicants.
None for the Respondents.
CORAM : G.S. KULKARNI, J.
DATED : 21th FEBRUARY 2020. P.C. :
1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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