Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Axis Bank Limited vs Ajit A Kesarkar on 21 February, 2020

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

                                                    1, 5, 8-27, 36, 37, 40-44, 46, 48, 51-56, 60.doc

Tauseef
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                           EXECUTION APPLICATION NO.1046 OF 2016

          Fincruise Credit Services Pvt. Ltd.                      ...Applicant
                          V/S.
          Amit Manohar Panjwani                                    ...Respondent

                             EXECUTION APPLICATION NO.1051 OF 2016

          Au financiers (India) Ltd.                               ...Applicant
                          V/S.
          Shree Travels & Anr.                                     ...Respondents

                             EXECUTION APPLICATION NO.1060 OF 2016

          M/s. SRV Telecom Pvt. Ltd.                               ...Applicant
                        V/S.
          Mahanagar Telephone Nigam Ltd.                           ...Respondent

                             EXECUTION APPLICATION NO.1062 OF 2016

          ECL Finance Ltd.                                         ...Applicant
                         V/S.
          Roshni Enterprises & Anr.                                ...Respondents

                             EXECUTION APPLICATION NO.1063 OF 2016

          ECL Finance Ltd.                                         ...Applicant
                          V/S.
          M/s. V. Kool Films (I) Pvt. Ltd. & Ors.                  ...Respondents

                             EXECUTION APPLICATION NO.1064 OF 2016

          ECL Finance Ltd.                                         ...Applicant
                         V/S.
          M/s. Aabhar International & Ors.                         ...Respondents

                             EXECUTION APPLICATION NO.1065 OF 2016

          ECL Finance Ltd.                                         ...Applicant
                         V/S.
          M/s. Unibios Laboraties Ltd. & Anr.                      ...Respondents

                                                                                        Pg 1 of 6



            ::: Uploaded on - 26/02/2020                      ::: Downloaded on - 11/06/2020 01:38:22 :::
                                       1, 5, 8-27, 36, 37, 40-44, 46, 48, 51-56, 60.doc

                   EXECUTION APPLICATION NO.1066 OF 2016

ECL Finance Ltd.                                ...Applicant
               V/S.
M/s. Arya Diamond Jewellery (India) Pvt. Ltd. & Ors....Respondents

                   EXECUTION APPLICATION NO.1067 OF 2016

ECL Finance Ltd.                                     ...Applicant
               V/S.
M/s. Laxmi Enterprises & Anr.                        ...Respondents

                   EXECUTION APPLICATION NO.1068 OF 2016

ECL Finance Ltd.                                     ...Applicant
               V/S.
Siddhivinayak International & Anr.                   ...Respondents

                   EXECUTION APPLICATION NO.1069 OF 2016

ECL Finance Ltd.                                     ...Applicant
               V/S.
M/s. Ahan Apparel Pvt. Ltd. & Ors.                   ...Respondents

                   EXECUTION APPLICATION NO.1070 OF 2016

ECL Finance Ltd.                                     ...Applicant
               V/S.
M/s. Logic Transware (I) Pvt. Ltd. & Anr.            ...Respondents

                   EXECUTION APPLICATION NO.1071 OF 2016

ECL Finance Ltd.                                     ...Applicant
                V/S.
Shri Siddhi Industries & Ors.                        ...Respondents

                   EXECUTION APPLICATION NO.1072 OF 2016

ECL Finance Ltd.                                     ...Applicant
               V/S.
Dharendra Industries & Ors.                          ...Respondents




                                                                          Pg 2 of 6



  ::: Uploaded on - 26/02/2020                  ::: Downloaded on - 11/06/2020 01:38:22 :::
                                      1, 5, 8-27, 36, 37, 40-44, 46, 48, 51-56, 60.doc



                  EXECUTION APPLICATION NO.1073 OF 2016

ECL Finance Ltd.                                    ...Applicant
               V/S.
M/s. Thandiram Textiles Pvt. Ltd. & Ors.            ...Respondents

                  EXECUTION APPLICATION NO.1074 OF 2016

ECL Finance Ltd.                                    ...Applicant
               V/S.
M/s. Brindavan Energy & Infra Pvt. Ltd. & Ors.      ...Respondents

                  EXECUTION APPLICATION NO.1075 OF 2016

ECL Finance Ltd.                                    ...Applicant
               V/S.
M/s. Meenaxi Industries & Ors.                      ...Respondents

                  EXECUTION APPLICATION NO.1076 OF 2016

ECL Finance Ltd.                                    ...Applicant
               V/S.
M/s. Someshwara Spun Pvt. Ltd. & Anr.               ...Respondents

                  EXECUTION APPLICATION NO.1078 OF 2016

ECL Finance Ltd.                                    ...Applicant
               V/S.
M/s. Ahan Apparel Pvt. Ltd. & Ors.                  ...Respondents

                  EXECUTION APPLICATION NO.1083 OF 2016

HDFC Bank Ltd.                                      ...Applicant
               V/S.
Harish Shekhar Shetty                               ...Respondent

                  EXECUTION APPLICATION NO.1085 OF 2016

HDFC Bank Ltd.                                      ...Applicant
              V/S.
Somdutta Dineshbabu Gupta                           ...Respondents



                                                                         Pg 3 of 6



 ::: Uploaded on - 26/02/2020                  ::: Downloaded on - 11/06/2020 01:38:22 :::
                                       1, 5, 8-27, 36, 37, 40-44, 46, 48, 51-56, 60.doc




                   EXECUTION APPLICATION NO.1086 OF 2016

HDFC Bank Ltd.                                       ...Applicant
               V/S.
Satish Hariram Maurya                                ...Respondent

                   EXECUTION APPLICATION NO.1100 OF 2016

M/s. Religare Finvest Ltd.                           ...Applicant
                V/S.
Sunshine Caterers Pvt. Ltd. & Ors.                   ...Respondents

                   EXECUTION APPLICATION NO.1101 OF 2016

HDFC Bank Ltd.                                       ...Applicant
              V/S.
Mayur Dilip Ganatra                                  ...Respondent

                   EXECUTION APPLICATION NO.1105 OF 2016

HDFC Bank Ltd.                                       ...Applicant
              V/S.
Umesh P. Pingulkar                                   ...Respondent

                   EXECUTION APPLICATION NO.1106 OF 2016

HDFC Bank Ltd.                                       ...Applicant
              V/S.
Vinayak Narayan Gawas                                ...Respondents

                   EXECUTION APPLICATION NO.1111 OF 2016

Axis Bank Ltd. Banking Company                       ...Applicant
                V/S.
Rajkeshar Girja Yadav & Anr.                         ...Respondents

                   EXECUTION APPLICATION NO.1112 OF 2016

Axis Bank Ltd.                                       ...Applicant
                     V/S.
Ajit A. Kesarkar                                     ...Respondent


                                                                          Pg 4 of 6



  ::: Uploaded on - 26/02/2020                  ::: Downloaded on - 11/06/2020 01:38:22 :::
                                       1, 5, 8-27, 36, 37, 40-44, 46, 48, 51-56, 60.doc




                   EXECUTION APPLICATION NO.1114 OF 2016

HDFC Bank Ltd.                                       ...Applicant
                V/S.
Rajesh Vitthal Wadekar                               ...Respondent

                   EXECUTION APPLICATION NO.1128 OF 2016

M/s. Nanji Ravji & Co.                               ...Applicant
               V/S.
M/s. Vividh Apparels Pvt. Ltd.                       ...Respondent

                   EXECUTION APPLICATION NO.1138 OF 2016

Kotak Mahindra Prime Ltd.                            ...Applicant
                V/S.
Sunil Victor Tadilkar                                ...Respondent

                   EXECUTION APPLICATION NO.1141 OF 2016

Phoenix Arc Pvt. Ltd.                                ...Applicant
               V/S.
Vaibhav Chandrakant Sane                             ...Respondents

                   EXECUTION APPLICATION NO.1142 OF 2016

Phoenix Arc Pvt. Ltd.                                ...Applicant
               V/S.
Kailashnath D. Dubey                                 ...Respondent

                   EXECUTION APPLICATION NO.1143 OF 2016

Phoenix Arc Pvt. Ltd.                                ...Applicant
               V/S.
Bhaneshwar Sanjeev Prabhu                            ...Respondent

                   EXECUTION APPLICATION NO.1144 OF 2016

Phoenix Arc Pvt. Ltd.                                ...Applicant
               V/S.
Neelam Sudarshan Grover                              ...Respondent

                                                                          Pg 5 of 6



  ::: Uploaded on - 26/02/2020                  ::: Downloaded on - 11/06/2020 01:38:22 :::
                                                 1, 5, 8-27, 36, 37, 40-44, 46, 48, 51-56, 60.doc




                      EXECUTION APPLICATION NO.1145 OF 2016

Fincruise Credit Services Pvt. Ltd.                            ...Applicant
                V/S.
Altaf Clipwala                                                 ...Respondent

                      EXECUTION APPLICATION NO.1146 OF 2016

Fincruise Credit Services Pvt. Ltd.                            ...Applicant
                V/S.
Mr. Ganesh Choughule                                           ...Respondent

                      EXECUTION APPLICATION NO.1152 OF 2016

Trimex International F.Z.E.                                    ...Applicant
               V/S.
Vedanta Aluminium Ltd.                                         ...Respondent

None for the Applicants.
None for the Respondents.

                                    CORAM   :      G.S. KULKARNI, J.
                                    DATED   :      21th FEBRUARY 2020.

P.C. :

1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.

(G.S. KULKARNI, J.) Pg 6 of 6 ::: Uploaded on - 26/02/2020 ::: Downloaded on - 11/06/2020 01:38:22 :::