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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(g) in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018

(g)"competent authority" shall have the same meaning as assigned to it in the Andhra Pragathi Grameena Bank (Officers and Employees) Service Regulations, 2010;