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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(1)(a) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(a)where the person to be served is a company, the service is effected in accordance with the provisions of section 51 of the Companies Act, 1956;