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State of Bihar - Section

Section 34 in The Bihar Agricultural Produce Markets Act, 1960

34. Duty of members officers and servants of the Committee to furnish information.

- All members, including the Chairman and Vice-Chairman, and all officers and servants of a Market Committee shall furnish information in their possession to regard to the affairs or proceedings of the Committee to the officer appointed by the Chief Commissioner in this behalf, as and when required by him.