Madras High Court
Zynergy Solar Projects And Services vs The Assistant Commissioner Of on 25 April, 2025
Author: M.Dhandapani
Bench: M.Dhandapani
WP No. 12882 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25-04-2025
CORAM
THE HONOURABLE MR JUSTICE M.DHANDAPANI
WP No. 12882 of 2020
and
W.M.P.No.15936 of 2020
1. Zynergy Solar Projects and Services
Pvt. Ltd.,
Rep.by its Managing Director Mr. Rohit
Rabindranath, 3rd Floor, Bannari
Amman Towers, No.29,
Dr.Radhakrishnan Road, Chennai -4.
Petitioner(s)
Vs
1. The Assistant Commissioner of
Labour(Gratuity),
Deputy Commissioner Labour Office,
Chennai -6.
2.The Tahsildar,
Mylapore Taluk, Chennai -28.
3.D.Arul Kamraj,
No.6/26, PP Koil Street, Pallavaram,
Chennai -600 043.
Respondent(s)
https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/06/2025 04:16:34 pm )
WP No. 12882 of 2020
PRAYER
Calling for the records of the First Respondent culminated in the Impugned
Order dated 14.11.2019 bearing No. </0112/2019 passed by the 1st Respondent
received bythe Petitioner on 18.12.2019 and consequently the Demand Notice
issued by the 2nd Respondent bearing Lr.No. C2/2517/2019 dated 12.08.2020
and quash the same and pass.
For Petitioner(s): M/s.Bfs Legal
P.V.Balasubramaniam (no
Appearance)
For Respondent(s): Mr. K. Surendren, AGP
for RR1 and 2
K.Gajendiran For R3
ORDER
As there was no representation for the petitioner on 21.04.2025, this case was posted under the caption ''for dismissal'' on 23.04.2025 and even on 23.04.2025 there was no representation for the petitioner. In order to afford one more opportunity to the petitioner, the matter was posted on 25.03.2024 under the same caption.
2. Even though, the matter is listed today under the caption 'for dismissal' on 25.04.2025, neither the petitioner nor his counsel is present to https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/06/2025 04:16:34 pm ) WP No. 12882 of 2020 prosecute the matter. Hence the Writ Petition is dismissed for non prosecution.
3. There shall be no order as to costs.
4. Consequently, connected miscellaneous petition is closed.
25-04-2025 1/2 RAP Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/06/2025 04:16:34 pm ) WP No. 12882 of 2020 To
1.The Assistant Commissioner of Labour(Gratuity), Deputy Commissioner Labour Office, Chennai -6.
2.The Tahsildar, Mylapore Taluk, Chennai -28.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/06/2025 04:16:34 pm ) WP No. 12882 of 2020 M.DHANDAPANI J.
RAP WP No. 12882 of 2020 25-04-2025 1/2 https://www.mhc.tn.gov.in/judis ( Uploaded on: 02/06/2025 04:16:34 pm )