Madhya Pradesh High Court
Raghuveer Chandar vs The State Of Madhya Pradesh on 8 January, 2025
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MCRC-47678-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 47678 of 2024 (RAGHUVEER CHANDAR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 08-01-2025 Proxy counsel appears for the applicant. Shri Pramod Pandey - Govt. Advocate for the State.
As prayed by counsel for the applicant, two weeks' time is granted to remove the defaults, failing which this application shall stand dismissed without further reference to the Bench.
(VISHAL DHAGAT) JUDGE AD/ Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 09-01-2025 11:13:12 AM