Allahabad High Court
Sanjay Kumar Pandey vs Shri Krishna Mohan,Director Of ... on 13 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1952 of 2009 Petitioner :- Sanjay Kumar Pandey Respondent :- Shri Krishna Mohan,Director Of Education Secondary,U.P.,18, Petitioner Counsel :- Alok Kumar Tripathi Hon'ble Satyendra Singh Chauhan,J.
Heard.
This is an application for impleadment. Application is allowed.
Let Sri Sanjay Mohan be impleaded as opposite party no. 3 in the array of parties.
Let notices be issued to the newly impleaded opposite party for which petitioner shall take steps within a week. Order Date :- 13.1.2010 BLY