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Allahabad High Court

Sanjay Kumar Pandey vs Shri Krishna Mohan,Director Of ... on 13 January, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- CONTEMPT No. - 1952 of 2009

Petitioner :- Sanjay Kumar Pandey
Respondent :- Shri Krishna Mohan,Director Of Education
Secondary,U.P.,18,
Petitioner Counsel :- Alok Kumar Tripathi

Hon'ble Satyendra Singh Chauhan,J.


Heard.

This is an application for impleadment. Application is allowed.

Let Sri Sanjay Mohan be impleaded as opposite party no. 3 in the array of parties.

Let notices be issued to the newly impleaded opposite party for which petitioner shall take steps within a week. Order Date :- 13.1.2010 BLY