Supreme Court - Daily Orders
Assistant Director Of Income Tax New ... vs M/S Galileo Nederland Bv (Now ... on 17 April, 2015
Bench: Anil R. Dave, Kurian Joseph
ITEM NO.20 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
4937/2015
(Arising out of impugned final judgment and order dated 25/08/2014
in ITA No. 656/2012 passed by the High Court Of Delhi At New
Delhi)
ASSISTANT DIRECTOR OF INCOME TAX NEW DELHI Petitioner(s)
VERSUS
M/S GALILEO NEDERLAND BV (NOW TRAVELPORT
GLOBAL DISTRIBUTION SYSTEMS BV) Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
WITH
S.L.P.(C)...CC No. 4952/2015
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 17/04/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Rupesh Kumar, Adv.
Ms. Aakansha Kaul, Adv.
For Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No. 391 of 2015.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.04.18 12:01:38 IST Reason:(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar