Section 9(5)(a) in The Burdwan University Act, 1981.

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State of West Bengal - Subsection

Section 9(5)(a) in The Burdwan University Act, 1981.

(a)the Vice-Chancellor is, by reasons of leave, illness or other cause, temporarily unable to exercise the powers and perform the duties of his office, or

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State of West Bengal - Subsection

Section 9(5)(a) in The Burdwan University Act, 1981.