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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(3) in The Mineral Conservation And Development Rules, 1988

(3)In a mine having a beneficiation plant, feed products and tailings shall be regularly sampled and analysed at suitable intervals and records of the same maintained in bound paged book:Provided that the Controller General or the authorised officer may require the sampling and analysis to be done at any other interval than in practice.