Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(2) in The Jharkhand Area Autonomous Council Act, 1994 (2)If a member of the Council absents continuously for 45 days from the meeting of Council without the permission of Council, the Council may declare his seat to be vacant.
