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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(b)to maintain safe custody of the aircraft and its contents and shall include protection against further damage, access by unatuhtorized persons, pilfering and deterioration;and