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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(1)(n) in Himachal Pradesh State Commission For Women Act, 1996

(n)make periodical reports to the State Government or any matter pertaining to women and, in particular, various difficulties under which women toil ;