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Calcutta High Court

M/S. Amrit Feeds Ltd vs Assistant Commissioner Of Income Tax on 4 May, 2010

Author: I.P.Mukerji

Bench: I. P. Mukerji

                       WP No. 265 of 2006
                IN THE HIGH COURT AT CALCUTTA
                  Constitutional Writ Jurisdiction
                         ORIGINAL SIDE



M/S. AMRIT FEEDS LTD.               Plaintiff/Petitioner/Applicant

  Versus

ASSISTANT COMMISSIONER OF INCOME TAX, Defendant/Respondent

For Plaintiff/Petitioner : Mr. J.P.Khaitan, Advocate Ms. A.Banerjee, Advocate Mr. V.Jhunjhunwala, Advocate For Defendant/Respondent : Mr. Ramesh Chowdhury, Sr. Advocate BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI Date : 4th May, 2010.
The Court : As this matter is contentious and hearing cannot be concluded before the vacation, by consent of the parties, this application is adjourned till one week after the vacation.
(I.P.MUKERJI, J.) G/