Calcutta High Court
M/S. Amrit Feeds Ltd vs Assistant Commissioner Of Income Tax on 4 May, 2010
Author: I.P.Mukerji
Bench: I. P. Mukerji
WP No. 265 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. AMRIT FEEDS LTD. Plaintiff/Petitioner/Applicant
Versus
ASSISTANT COMMISSIONER OF INCOME TAX, Defendant/Respondent
For Plaintiff/Petitioner : Mr. J.P.Khaitan, Advocate Ms. A.Banerjee, Advocate Mr. V.Jhunjhunwala, Advocate For Defendant/Respondent : Mr. Ramesh Chowdhury, Sr. Advocate BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 4th May, 2010.
The Court : As this matter is contentious and hearing cannot be concluded before the vacation, by consent of the parties, this application is adjourned till one week after the vacation.
(I.P.MUKERJI, J.) G/