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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(7) in Bihar Public Irrigation and Drainage Works Rules, 1948

(7)an estimate of the recurring cost (including the cost of any special establishment required for the future maintenance of the work, and
(b)contain the following particulars in addition to the particulars mentioned in clauses (a) and (b) of Section 6, namely :-