Section 93B(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(1)The [Treasury Officer/Sub-Treasury Officer] shall identify the holder from the mark of identification given in the Treasury-half of the annuity roll and by the comparison of his specimen signature or thumb-impression with that pasted on the annuity roll [* * *] [Deleted by Notification No. 9285/I-A-1051-1956, dated 01.11.1956.].
